Section 189 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
189. Sittings of Committee.
- The sittings of a Committee shall be held on such days at such hours as the Chairman of the Committee may fix:Provided that if the Chairman of the Committee is not readily available, the Secretary may fix the date and time of a sitting:Provided further that in the case of Select Committee on a Bill, if the Chairman of the Committee is not readily available, the Secretary may, in consultation with the Minister concerned with the Bill, fix the date and time of a sitting.
