Rajasthan High Court - Jaipur
Mst Rajbala vs Subhash Shukla And Others on 15 January, 2021
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 3593/2016
Mst. Rajbala
----Appellant
Versus
Subhash Shukla And Others
----Respondent
For Appellant(s) : Mr. Gaurav Gupta For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 15/01/2021 Learned counsel for the petitioner prays for and is granted six weeks' time to file fresh PF and notices with correct address of the respondent nos. 1 and 2.
Notices be filed in two sets. One set of notices be sent through registered post with acknowledgment due. Steps to be taken within a week.
(MAHENDAR KUMAR GOYAL),J DANISH USMANI /05 (Downloaded on 15/01/2021 at 09:56:36 PM) Powered by TCPDF (www.tcpdf.org)