Delhi High Court - Orders
Nord Lock Ab & Anr vs Gala Precision Engineering Private ... on 28 June, 2024
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 895/2023 & I.A. 31783/2024
NORD LOCK AB & ANR. ..... Petitioner
Through : Ms. Vaishali Mittal, Ms. Gitanjali
Sharma and Mr. G.S. Narula,
Advocates.
M : 9145544111
versus
GALA PRECISION ENGINEERING PRIVATE LIMITED
& ANR. ..... Respondents
Through : Mr. N.K. Bhardwaj, Mr. Neeraj
Bhardwaj, Mr. Bikash Ghorai,
Mr. Vardhman Jain and
Ms. Vasupriya Awasthi, Advocates.
M : 9810147174
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 28.06.2024
1. At the outset, learned counsel appearing for defendant no.1, submits that no suit has been filed on their behalf.
2. Accordingly, re-notify before the Roster Bench of Hon'ble Justice Saurabh Banerjee, on 02nd July, 2024.
MINI PUSHKARNA, J (VACATION JUDGE) JUNE 28, 2024 mk Signature Not Verified Digitally Signed By:AMAN UNIYAL Signing Date:29.06.2024 17:18:16