Section 47(1)(a) in The Gujarat Agricultural Produce Markets Act, 1963

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State of Gujarat - Subsection

Section 47(1)(a) in The Gujarat Agricultural Produce Markets Act, 1963

(a)to call for any proceedings of a market committee or an extract therefrom, any book or document in the possession or under the control of a market committee and any return, statement, account or report which the Director thinks fit to require such market committee to furnish; and

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State of Gujarat - Subsection

Section 47(1)(a) in The Gujarat Agricultural Produce Markets Act, 1963