Section 10 in Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004
10. Power to remove difficulties.
- If any difficulty arises in giving effect to any of the provisions of these Regulations, the Commission may, by general or special order, do [such things] [Substituted vide O.G.E. No. 1267 Dated 22.9.04.] not being inconsistent with the provisions of the Act, which appears to it to be necessary or expedient for the purpose of removing the difficulties.
