Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(ii) in The Karnataka State Universities Act, 2000

(ii)to hold examinations, grant and confer degrees, diplomas or other academic distinctions on persons who,-