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State of Uttar Pradesh - Section

Section 8 in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

8. Academic qualifications.

- A candidate for direct recruitment to the various posts in the service must possess the following qualifications :
  Post Qualification
1. For the posts in category 'A' As prescribed in the Subordinate OfficesMinisterial Staff (Direct Recruitment) Rules, 1975 :
    Provided that in the case of the post ofTypist, a candidate must also possess a minimum speed of 26words per minute in Hindi typewriting :
    Provided further that for the post ofTeleprinter Operator a candidate must also possess a minimumspeed of 40 words per minute in English typewriting.
2. Stenographer (Grade I or II) (i) Intermediate Examination of the Board ofHigh School and Intermediate Education, Uttar Pradesh or anexamination recognised by the Governor as equivalent thereto;and
    (ii) a minimum speed of 80 words per minute inHindu shorthand and 30 words per minute in Hindi typewriting.