Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Chattisgarh - Subsection Section 28(xv) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987 (xv)to approve, reject, modify or refer back any Regulation to the appropriate body;
