Supreme Court - Daily Orders
The Commissioner Of Service Tax vs M/S Silverline Estates on 14 March, 2023
Author: M.M. Sundresh
Bench: M.M. Sundresh
ITEM NO.37 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 6181/2022
(Arising out of impugned final judgment and order dated 15-01-2021
in CEA No. 46/2014 passed by the High Court Of Karnataka At
Bengaluru)
THE COMMISSIONER OF SERVICE TAX Petitioner(s)
VERSUS
M/S SILVERLINE ESTATES Respondent(s)
Date : 14-03-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s)
Mr. N. Venketraman, A.S.G. (N/P)
Mr. Mukesh Kumar Maroria, AOR
Mr. Rupesh Kumar, Adv.
Mrs. Nisha Bagchi, Adv.
Mr. P.V. Yogeshvaran, Adv.
Mrs. Preeti Rani, Adv.
Mr. Rajni Kant, Adv.
For Respondent(s)
Mr. G.N. Reddy, AOR
Mr. Alok Kumar, Adv.
Ms. Garima Soni, Adv.
Mr. Abhinav Shukla, Adv.
Mr. Manan Gupta, Adv.
For Impleaders Mr. Pai Amit, Adv./AOR
Ms. Pankhuri Bharadwaj, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated on behalf of the respondent seeking adjournment, re-list after two weeks.
Signature Not Verified Digitally signed by BABITA PANDEY Date: 2023.03.16 19:27:23 IST Reason: (DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS COURT MASTER (NSH)