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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Bihar - Subsection

Section 124(2) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(2)If in, or in connection with the exercise of its powers and discharge of the functions by the Authority under this Act, any dispute arises between the Authority, the local authority or/and the Government, the decision of the Government in such disputes shall be final.