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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2)(d) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960

(d)the facilities of access to be permitted to the public, or any section thereof, or to persons deputed by the owner, the Director or the Collector to inspect or maintain the monument;