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Madhya Pradesh High Court

Naresh Tyagi vs Suresh Tyagi on 28 January, 2026

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 SA-3463-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 3463 of 2025 (NARESH TYAGI Vs SURESH TYAGI AND OTHERS ) Dated : 28-01-2026 Shri G.S.Sharma- Advocate for the appellant. Shri S.S.Kushwah- Government Advocate for the State.

Call for the records of the Courts below. List thereafter.

(G. S. AHLUWALIA) JUDGE PjS/-

Signature Not Verified Signed by: PRINCEE BARAIYA Signing time: 28-01-2026 17:29:58