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State of Tamilnadu - Section

Section 191 in The Coimbatore City Municipal Corporation Act, 1981

191. Council may pass supplemental budget.

- The council may, on the recommendation of the standing committee on taxation and finance, from time to time, during any year, pass a supplemental budget estimate for the purpose of meeting any special or unforeseen requirements arising during that year, but not so that the estimated cash balance under General Account - Revenue at the close of the year shall be reduced below one lakh and fifty thousand rupees.