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Union of India - Section

Section 6 in National Charter For Children, 2003

6. Early childhood care for survival, growth and development.-

(a)The State shall in partnership with the community provide early childhood care for all children and encourage programmes which will stimulate and develop their physical and cognitive capacities.
(b)The State shall in partnership with the community aim at providing a child care centre in every village where infants and children of working mothers can be adequately cared for.
(c)The State will make special efforts to provide these facilities to children from SCs/STs and marginalised sections of society.