Section 3(1) in The Assam District and Sessions Judges Establishment (Ministerial) Services Rules, 1987
(1)The Service shall comprise of the following categories of posts:(i)Sheristadar of District and Sessions Judge(ii)Sheristadar of Additional District and Sessions Judge.(iii)Sheristadar of Assistant District and Sessions Judge.(iv)Head Assistant.(v)Supervisory Assistant/Sheristadar of Munsiff/Upper- Division Assistant.(vi)Lower Division Assistant.
