Supreme Court - Daily Orders
Commissioner Of Incoeme Tax vs M/S Bajrang Textiles on 29 February, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.28 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).6655/2007
(Arising out of impugned final judgment and order dated 14/07/2006
in TA No.112/2006 passed by the High Court of Judicature for
Rajasthan At Jaipur)
COMMR.OF INCOME TAX,BIKANER Petitioner(s)
VERSUS
M/S BHAJRANG TEXTILES Respondent(s)
(With interim relief and office report)
(For final disposal)
Date : 29/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. P.S. Patwalia,ASG
Mr. Rupesh Kumar,Adv.
Ms. Anita Sahani,Adv.
Ms. Natasha Vinayak,Adv.
Mr. B.V. Balaram Das,Adv.(Not present)
For Respondent(s) Dr. Manish Singhvi,Adv.
Mr. Prasenjit Pritam,Adv.
Mr. P.V. Yogeswaran,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.03.01 16:57:07 IST Reason: