Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(1) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(1)The State Government may by order establish a State Council for the Senior Citizen to advise the State Government for effective implementation of the act and to perform such other function in relation to Senior Citizen as the State Government may specify.