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State of Odisha - Section

Section 30 in The Orissa Boat Rules, 2004

30. Power to refuse admission of passengers.

- The Tindal or Manjhi may refused to admit any person to the boat as a passenger if he-
(a)has not paid the fare; or
(b)is insane; or
(c)is suffering from an infections or contagious disease; or
(d)is drunk and incapable of taking care of himself; or
(e)is disorderly and causes annoyance to other passengers; or when the boat is loaded to its full capacity.