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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Telangana - Subsection

Section 82(1)(d) in Telangana Housing Board Act, 1956

(d)any investigation, legal proceeding or remedy in respect of any such right, privilege, obligation, liability, penalty, forfeiture or punishment as aforesaid;