Madhya Pradesh High Court
Sadhuram Roudhari vs The State Of Madhya Pradesh on 22 April, 2024
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 13147 of 2024 (SADHURAM ROUDHARI Vs THE STATE OF MADHYA PRADESH) Dated : 22-04-2024 Shri Abhishek Tiwari - Advocate for the applicant.
Shri Narendra Chourasia - Government Advocate for the State.
Learned Government Advocate appearing for the State prays for and is granted two weeks' time, as a last opportunity, to call for criminal antecedents of applicant from Odisha.
List the matter after two weeks.
(VISHAL DHAGAT) JUDGE $A Signature Not Verified Signed by: SHABANA ANSARI Signing time: 23-04-2024 14:29:24