Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2)(ix) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(ix)the number and date of the import inter-State pass or no objection certificate granted by the Chief Excise Authority of the State to which the poppy straws are to be exported.