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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(3)(d) in The Delhi Narcotic Drugs Rules, 1985

(d)All preparations containing more than 0.2% of morphine.
(iii)Pethidine or any other drug declared under Section 2 (xi) (b) of the Act and on the recommendations of the Drugs Controller: