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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(10) in Bihar College Service Commission Act, 1976

(10)In making any such appointment the Governing Body of the College shall, within three months from the date of the receipt of the recommendation under sub-section (9), make its selection out of the names recommended by the Commission, and in no case shall Governing Body appoint a person who is not recommended by the Commission.