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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3)(b) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(b)Powers of the President. - (1) In emergent cases, the President may exercise the powers of the Board and subsequently inform the Board of the action taken by him/her on its behalf for its approval.