Section 12 in The Delhi Plastic Bag (Manufacture, Sales and Usage) and Non-Biodegradable Garbage (Control) Act, 2000
12. Offences by Local Bodies.
- Notwithstanding anything contained above, any officer of any local body who fails to implement any provision of this act willfully shall be deemed to be guilty of the offence and shall be liable to be proceeded against and punished accordingly.
