Patna High Court - Orders
Nh-30-Patna Bakhtiyarpur Section On ... vs The State Of Bihar on 8 February, 2022
Bench: Chief Justice, S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8375 of 2021
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NH-30-Patna Bakhtiyarpur section on BOT (Toll)
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. P.K. Shahi, Sr. Advocate, Amicus Curiae
For the Respondent/s : Mr. Anjani Kumar, A.A.G. 4
Mr. Alok Kumar Rahi, AC to AAG 4
Mr. Dr. K.N. Singh, ASG
Mr. Amarjeet, J.C. to A.S.G.
Mr. Kumar Priya Ranjan, CGC
Ms. Iti Suman, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
(The proceedings of the Court are being conducted by Hon'ble the Chief
Justice/Hon'ble Judges through Video Conferencing from their
residential offices/residences. Also the Advocates and the Staffs joined the
proceedings through Video Conferencing from their residences/offices.)
6 08-02-2022This order is in continuation of our previous orders.
We are dealing with NH-30-Patna Bakhtiyarpur Section on BOT (Toll).
The correctness of the affidavit dated 04.02.2022, filed by Shri Prabhanshu Shekhar, Deputy General Manager (Tech) cum Project Director in National Highway Authority of India, Bihar, Patna, is seriously disputed by the learned Amicus Curiae as also Shri Anjani Kumar, learned A.A.G. 4.
In this view of the matter, the authority is permitted to Patna High Court CWJC No.8375 of 2021(6) dt.08-02-2022 2/2 withdraw the affidavit.
Let a fresh affidavit, dealing with all the issues with respect to the present road i.e. NH-30-Patna Bakhtiyarpur Section on BOT (Toll), district Patna, be filed within one week.
List on 16.02.2022.
Ms. Iti Suman, learned counsel for N.H.A.I., undertakes to personally vet the affidavit before it is filed.
We appreciate the efforts put in by the learned Amicus Curiae as also all the learned counsel appearing in this matter in assisting the Court.
(Sanjay Karol, CJ) ( S. Kumar, J) K.C.Jha/-
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