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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Merchant shipping (Radio Direction Finders) Rules, 1968.

(1)The radio direction-finder required to be provided by these rules shall be such that it will be free from mechanical defects, and, shall comply with the following tests, namely:-
(a)while undergoing the vibration, dry heat and low temperature tests specified in the Second Schedule;
(b)when subjected to the damp heat tests specified in paragraph 3(4) of the said Schedule, and
(c)the other tests specified in the said Schedule.