Allahabad High Court
Smt. Raj Rani Gulati vs Union Of India & Others on 25 January, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT TAX No. - 1057 of 2006 Petitioner :- Smt. Raj Rani Gulati Respondent :- Union Of India & Others Petitioner Counsel :- Manu Ghidya1,S.D. Singh Respondent Counsel :- S.C.,B. Agrawa1,R.K. Upadhyay Hon'ble Ra°es Kumar,J.
Hon'ble Mrs. J avashree Tiwari.J. The case is passed over on the illness-slip of Sri R.K. Upadhyay, Advocate. Order Date :- 25.1.2010 OP