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[Cites 0, Cited by 2] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(a) in The Army Act, 1950

(a)all pay and allowances for every day of absence either on desertion or without leave, or as a prisoner of war, and for every day of transportation or imprisonment awarded by a criminal court, a court-martial or an officer exercising authority under section 80