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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(f) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(f)`Companies Act' means `Companies Act,1956 (1 of 1956) as inserted by [the Companies (Amendment )Act, 1999 (21 of 1999)] [Substituted by S.O. 745(E), dated 8.6.2004];