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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(4) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(4)All particulars of gauge and proof shall be recorded at the time of removal in the appropriate column of the warehouse register instead of one the pass, as in the case of ordinary issues. The quantity removed in proof liters shall be shown as transferred to the warehouse in the appropriate column of the issue register but the removal shall not be classed with the issue.