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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(2)(c) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(c)convene the meetings of the Executive Council, the Academic Council and other councils and committees and shall perform all other acts, as may be necessary to give effect to the provisions of this Act and may, by order in writing, delegate the power of convening any of the said meetings to any other officer of the University;