Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Punjab - Subsection Section 28(2)(v) in Punjab Regional and Town Planning and Development Act, 1995 (v)perform any other functions which are supplemental, incidental or consequential to any of the functions referred to in this sub-section or which may be prescribed.