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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(viii) in The Rajasthan State Aid to Industries (Guaranteeing of Cash Credit and other Credit Facilities) Rules, 1965

(viii)a guarantee commission @ Rs. 1/2% per annum on the amount of guarantee shall be charged by the State Government and shall be paid by the loanee in advance every year to the Accounts officer, Directorate of Industries and Supplies, Government of Rajasthan, Jaipur; and