Madhya Pradesh High Court
The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 28 March, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD) COMP/00004/2010, COMP/00009/2011 Dated : 28-03-2023 Official Liquidator in person. None for the other parties as the Advocates are abstaining from Court today.
Let the matter be listed on 02.05.2023.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 28-03-2023 17:44:16