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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Jharkhand - Subsection

Section 88(iv) in Bihar Education Code, 1961

(iv)to sanction the sale of worn-out furniture and apparatus belonging to Government schools other than Government High schools and Training schools and of worn-out furniture belonging to the offices of the Deputy Inspector of Schools and Deputy Superintendent of Basic Education. No articles, the price of which exceeds Rs. 50, should be sold without the sanction of the District Education Officer;