Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(a) in The Mineral Concession Rules, 1960

(a)Reconnaissance permit -within six months from the date of receipt of the application for reconnaissance permit under rule 4-A.