Delhi High Court - Orders
Moroccanoil Israel Limited Anr vs Modicare Limited on 28 February, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~OS-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 52/2019
MOROCCANOIL ISRAEL LIMITED ANR. ..... Plaintiffs
Through Mr.Pravin Anand, Ms.Prachi Agarwal
and Ms.R.Bajaj, Advs.
versus
MODICARE LIMITED ..... Defendant
Through Ms.Rajeshwari H., Adv.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 28.02.2019 The parties are still before the mediation centre. List on 19.03.2019.
JAYANT NATH, J.
FEBRUARY 28, 2019/v