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State of Madhya Pradesh - Section

Section 14 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

14. Authorities of Sansthan.

- The following shall be the authorities of the Sansthan-
(i)the General Council;
(ii)the Academic Council;
(iii)the Managing Committee;
(iv)The Finance Committee;
(v)the Director General;
(vi)the Executive Director; and
(vii)such other authorities as may be declared by the Regulations to be the authorities of the Sansthan.