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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(8)(e) in The Companies (Registration of Foreign Companies) Rules, 2014

(e)Company, Management and Project-
(i)the main objects, history and present business of the company;
(ii)the Promoters or parent group or owner group and their background: