Section 12(1) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
(1)New Delhi Municipal Council and Delhi Cantonment Board shall have one Town Vending Committee each. In each of Municipal Corporations, Town Vending Committee shall be constituted for a group of 8-12 wards each. In respect of Municipal Corporations, the Additional Commissioner/Deputy Commissioner of the local authority may be the chairperson of the Town Vending Committee.
