Madhya Pradesh High Court
Pr Commiossioner Of Income Tax ... vs M/S Dilip Buildcon Limited Plot No.5 ... on 21 March, 2018
THE HIGH COURT OF MADHYA PRADESH WP-6267-2018 (AKHIL SAXENA Vs REGISTRAR GENERAL) 1 Jabalpur, Dated : 21-03-2018 Shri A.P. Singh, learned counsel for the petitioner. List this petition before a Bench of which one of us (Rajeev Kumar Dubey, J.) is not a member, if possible in the next week.
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(RAVI SHANKAR JHA) (RAJEEV KUMAR DUBEY)
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JUDGE JUDGE
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Digitally signed by SUSHEEL
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KUMAR JHARIYA Date: 2018.03.21 14:24:33 +05'30' hy sj ad M of rt ou C h ig H