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State of Rajasthan - Section

Section 25 in The Rajasthan Agricultural Produce Markets Act, 1961

25. Duty of officers and members of committee to furnish information.

- When the affairs of a market committee are investigated or the proceedings of such committee are examined by the Director under section 39, all officers and members of such committee shall furnish such information in their possession in regard to the affairs or proceedings of the committee as the Director may require.