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State of Arunachal Pradesh - Section

Section 8 in Indira Gandhi Technological and The Medical Sciences University Act, 2012

8. The Pro-Chancellor.

(1)The Vice-President of the World Institution Building Programme (WtBP), shall be the Pro-Chancellor of the University
(2)The Pro-Chancellor will perform all such duties in absence of the Chancellor as may be assigned to him by the Chancellor.
(3)The Chancellor may delegate any authority to the Pro-Chancellor for the smooth functioning of the University.