Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 16 in Pepsu Townships Development Board Disposal of Property Rules, 2003 16. Levelling uneven land. - Section 45(2)(g) - The board shall not be responsible for levelling uneven land.
