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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Energy University Act, 2017

26. Regulations.

- The authorities of the University may make Regulations, consistent with this Act, the Statutes and the Ordinances for the conduct of their own business and that of the Committees, if any, appointed by them and not provided for by this Act, the Statutes or the Ordinances, in the manner as may be prescribed by the Statutes.