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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Tamilnadu - Subsection

Section 62(3) in The Anna University of Technology, Chennai Act, 2010

(3)The Registrar shall, on receipt of an Application made under subsection (2) and after making such enquiry as he deems fit, enter m the register of graduates the name of the applicant.