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[Cites 0, Cited by 0] [Section 70(6)] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(6)(i) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(i)precautions for the protection of environment and control of pollution while undertaking mining operations in the area granted on contract lease/ contract;