Gujarat High Court
Abg Cement Limited vs Krishak Bharti Cooperative Limited on 27 March, 2018
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/LPA/10492/2018 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 1 of 2018
IN F/LETTERS PATENT APPEAL NO. 10492 of 2018
In SPECIAL CIVIL APPLICATION NO. 5774 of 2017
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ABG CEMENT LIMITED Versus KRISHAK BHARTI COOPERATIVE LIMITED ============================================= Appearance:
MR PREMAL R JOSHI for the PETITIONER(s) No. for the RESPONDENT(s) No. ============================================= CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY and HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI Date : 27/03/2018 IA ORDER (PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) A set of papers be served on learned Assistant Government Pleader. Learned Assistant Government Pleader waives service of notice on behalf of respondent Nos.2 to 5. Notice to 1st respondent returnable on 24.04.2018.
(R.SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J) SATISH Page 1 of 1 Downloaded on : Wed Jun 26 02:03:04 IST 2019