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[Cites 0, Cited by 0] [Section 22(14)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(14)(d) in Gujarat Elementary Education Rules, 2010

(d)The registers and records kept under sub-rule (1) are the property of the school. The General Register No.1 shall on no account be destroyed. Director will specify from time to time the period of which each of the other registers are to be preserved.